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Kerala High Court: Scribe Should Have Completed Matriculation But Not 12th Standard - (06 Jun 2024)

CIVIL

Ker. High Court while allowing a candidate with ninety percent disability to attend the Kerala Engineering Architectural Medical Examination (KEAM), 2024, has observed that the candidate can attend the examination through the help of a scribe who is a matriculate and had not completed 12th standard.

Tags : KERALA HIGH COURT   KEAM   SCRIBE   12TH STANDARD  

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