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Self Declaration Certificate Before Publishing/Broadcasting Any Ads. Made Mandatory by Centre - (05 Jun 2024)

MEDIA AND COMMUNICATION

Union Ministry of Information and Broadcasting has issued a Press Information Bureau making it mandatory for advertisers and advertising agencies to submit a self-declaration certificate for all new advertisements that will be issued/telecast/aired/published on or after 18th June, 2024.

Tags : SELF DECLARATION   MINISTRY OF I&B   ADVERTISING AGENCIES  

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