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AFT: Military Personnel Who Refuse to Take Promotion Cadre Test Disentitled from Finan. Upgradation - (04 Jun 2024)

SERVICE

Armed Forces Trib. has held that if a military personnel gives unwillingness to undergo promotion cadre test or unwillingness for promotion those are to be looked at separately by competent authority & they are not entitled to financial up-gradation as per Modified Assured Career Progression Scheme.

Tags : MILITARY PERSONNEL   PROMOTION CADRE TEST   FINANCIAL UP-GRADATION  

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