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Ker. HC: Vacancies Can be Filled by KPSC that Arise During Validity of Rank List - (04 Jun 2024)

SERVICE

Kerala High Court has held that Rule 14 of the Public Service Commission Rules of Procedure empowers the Kerala Public Service Commission to fill vacancies notified as well as arising from the ranked list during its validity.

Tags : KERALA HIGH COURT   PUBLIC SERVICE COMMISSION   VACANCIES  

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