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All. HC: Either Pay Maintenance or Undergo DNA Test to Prove Claim of Not Being the Father - (04 Jun 2024)

FAMILY

Allahabad High Court while observing that the interest of children should be of paramount consideration, has ordered a man to either pay maintenance or undergo a DNA test to prove his claim of not being the father of the children.

Tags : ALLAHABAD HIGH COURT   DNA TEST   MAINTENANCE  

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