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Mad. HC: Principles of Natural Justice to be Followed While Dealing With App. for Organ Donation - (04 Jun 2024)

LAW OF MEDICINE

Madras High Court has observed that it is necessary to comply with the principles of natural justice while dealing with applications for organ donation as the rights of the patient are at stake.

Tags : MADRAS HIGH COURT   PRINCIPLES OF NATURAL JUSTICE   ORGAN DONATION  

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