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Mad. HC: Sufficient Knowledge in Tamil Language A Sine Qua Non for Service in Group-IV Posts - (03 Jun 2024)

SERVICE

Mad. HC has upheld Govt. order mandating candidates to secure minimum qualifying marks of 40% in Tamil Paper in examination conducted by the Tamil Nadu PSC, and observed that for persons in Group-IV posts knowledge of Tamil language is a sine qua non for efficient discharge of functions and duties.

Tags : MADRAS HIGH COURT   TAMIL LANGUAGE   GROUP-IV POSTS  

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