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SC Refuses to Grant Relief to YSR Congress Party Challenging Circular Relaxing Postal Ballot Norms - (03 Jun 2024)

ELECTION

Supreme Court has declined to entertain a petition filed by the YSR Congress Party challenging new rules for counting postal ballot votes in Andhra Pradesh that were issued by the Election Commission of India.

Tags : SUPREME COURT   YSR CONGRESS PARTY   POSTAL BALLOT NORMS  

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