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Ker. HC: Directions to Create Awareness Amongst Public to Prevent Dumping of Waste in Public Places - (03 Jun 2024)

ENVIRONMENT

Kerala High Court has issued a set of directions to create awareness amongst the public to ensure the prevention of dumping of waste in public places. Local authorities are instructed to identify and set up plastic bottle collection booths.

Tags : KERALA HIGH COURT   DUMPING OF WASTE   LOCAL AUTHORITIES  

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