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All HC: UP Government Directed to Consider Framing Insurance Scheme for Lawyers Appearing for State - (03 Jun 2024)

CIVIL

Allahabad High Court has directed the Uttar Pradesh Government to consider framing of insurance scheme for law officers who appear for the State Government throughout the State of UP, including the High Court.

Tags : ALLAHABAD HIGH COURT   INSURANCE SCHEME   STATE GOVERNMENT  

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