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All. HC: Life Sentence of Man Who Raped 5 Year Old Girl, Modified for His ‘Precarious’ Financial Situ - (31 May 2024)

CRIMINAL

Allahabad High Court has modified the sentence of a man who committed rape of a five year old, from life imprisonment to 14 years of rigorous imprisonment on the ground that his family had a ‘precarious’ financial situation.

Tags : ALLAHABAD HIGH COURT   LIFE SENTENCE   FINANCIAL SITUATION  

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