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Delhi High Court: MCD, DDA Ordered to Frame Rules for Levying Fine on Encroachers - (31 May 2024)

CIVIL

Delhi High Court has ordered the Municipal Corporation of Delhi (MCD) and Delhi Development Authority (DDA) to make encroachers liable for illegal encroachment on public places and frame rules regarding the levy of fine for the same.

Tags : DELHI HIGH COURT   MUNICIPAL CORPORATION OF DELHI   DELHI DEVELOPMENT AUTHORITY   ILLEGAL ENCROACHMENT  

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