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Rajasthan High Court: Suo Motu Cognizance Taken of Heatwaves Occurring Due to Climate Change - (31 May 2024)

ENVIRONMENT

Rajasthan High Court has taken suo motu cognizance of heatwaves occurring due to climate change that is causing the death of citizens and directed the Central Government and the Government of Rajasthan to deal with the developing impact of the ongoing heatwave.

Tags : RAJASTHAN HIGH COURT   SUO MOTU COGNIZANCE   HEATWAVES   CLIMATE CHANGE  

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