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Ker. HC: Modern Outlook and Break from Colonial Past is Required from the Police - (30 May 2024)

CIVIL

Kerala High Court while calling for modernisation of police force that includes video recording of the actions of police personnel, has observed that if an officer still believes that video recording is an obstruction to discharge of duty, then that man must be sent back to school.

Tags : KERALA HIGH COURT   MODERN OUTLOOK   VIDEO RECORDING  

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