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Trademark Dispute Over ‘Pe’ Settled Between Phone Pe and Bharat Pe - (30 May 2024)

INTELLECTUAL PROPERTY RIGHTS

Digital Payment Firms ‘Phone Pe’ and ‘Bharat Pe’ have settled trademark dispute over the usage of ‘Pe’ as a suffix in their names. A joint statement was released by the companies announcing the withdrawal of all trademark oppositions against each other.

Tags : DIGITAL PAYMENT   PHONE PE   BHARAT PE  

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