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Del. HC: Free Wi-fi Facility Launched by Delhi High Court for Lawyers, General Public - (30 May 2024)

MEDIA AND COMMUNICATION

Delhi High Court has launched a free Wi-Fi facility for lawyers and the general public. Apart from that the e-True Copy Application, soft-launched Delhi High Court's new website and a virtual tour of Delhi High Court – Phase-I was also launched.

Tags : DELHI HIGH COURT   FREE WI-FI   E-TRUE COPY APPLICATION  

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