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Meghalaya High Court: In a Sacred Relationship, Husband is the Property of the Wife and Vice Versa - (29 May 2024)

CRIMINAL

Meghalaya HC while modifying murder conviction of a man for causing death of his wife’s paramour, has observed that in a sacred relationship, the husband is the property of the wife and vice versa and if one betrays the other, this type of incident will take place due to sudden provocation/emotion.

Tags : MEGHALAYA HC   SACRED RELATIONSHIP   SACRED RELATIONSHIP  

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