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Mobile e-Sewa Kendra on Bharat Benz Minibus Launched by Kerala High Court - (28 May 2024)

CIVIL

Kerala High Court has launched a mobile e-sewa Kendra in the Idukki district which could be the first of its kind in India with a Bharat Benz minibus housing computer facilities and aims at enhancing accessibility to the judicial system by bridging the digital divide.

Tags : KERALA HIGH COURT   E-SEWA KENDRA   BHARAT BENZ MINIBUS  

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