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NGT Raps DSIIDC Over Functioning of CETPs in Okhala and Lawrence Road - (31 Jul 2015)

National Green Tribunal (NGT) has rapped Delhi State Industrial and Infrastructure Development Corporation Ltd (DSIIDC) over functioning of common effluent treatment plants (CETPs) in Okhla and Lawrence road.

Tags : NATIONAL GREEN TRIBUNAL   DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD  

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