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Bom. HC: One-Week Bail Granted to Life Convict to Appear in Entrance Test - (27 May 2024)

CRIMINAL

Bombay High Court has granted one-week temporary bail to a convict serving a life sentence and allowed him to appear in the Maharashtra Common Entrance Test for admission to the five-year law course.

Tags : BOMBAY HIGH COURT   ENTRANCE TEST   LIFE CONVICT  

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