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BCI Issues Circular Regarding Implementation of Set of Reforms in Legal Education - (24 May 2024)

EDUCATION

BCI has issued a circular to all Centres of Legal Education regarding implementation of set of reforms in legal education that should be made effective immediately. The reforms majorly relate to introduction of new subjects in legal education, use of bilingual language, integration of mediation.

Tags : BAR COUNCIL OF INDIA   CENTRES OF LEGAL EDUCATION   BILINGUAL LANGUAGE   LEGAL EDUCATION  

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