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Fundamental (Amendment) Rules, 2016- (Ministry of Personnel, Public Grievances and Pensions) (31 May 2016)

MANU/PPGR/0031/2016

Service

New Rules have set the age of superannuation of General Duty Medical Officers and Specialists in teaching, non-teaching and public health cadres of the Central Health Service to 65 years.

Relevant : Fundamental (First Amendment) Rules, 2014 MANU/PPGR/0020/2014

Tags : CENTRAL HEALTH SERVICE   SUPERANNUATION   AGE   SIXTY FIVE  

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