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Kar HC: State to Not Take Action Against Old Vehicles For High-Security Number Plates Till June 12 - (23 May 2024)

MOTOR VEHICLES

Karnataka State Government has submitted an undertaking in the Karnataka High Court that no precipitative action shall be taken by the Government in matters relating to the fixation of High-Security Registration Plates to vehicles in Karnataka, till June 12.

Tags : KARNATAKA HIGH COURT   STATE GOVERNMENT   REGISTRATION PLATES   PRECIPITATIVE ACTION  

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