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All. HC: Police Protection Ordered for a Man Involved in a Live-in Relationship With a Transwoman - (22 May 2024)

CIVIL

Allahabad High Court has ordered police protection for a man involved in a live-in relationship with a transwoman and observed that the right of free choice is the soul of liberty and the most cherished and dominant characteristic of any free society.

Tags : ALLAHABAD HIGH COURT   LIVE-IN RELATIONSHIP   TRANSWOMAN  

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