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SC: Jharkhand CM Hemant Soren's Withdraws Petition Challenging His Arrest by ED - (22 May 2024)

CRIMINAL

Former Chief Minister of Jharkhand Hemant Soren has withdrawn his plea challenging his arrest by the Enforcement Directorate (ED) in a money laundering case after the Supreme Court showed clear disinclination towards entertaining the plea.

Tags : SUPREME COURT   HEMANT SOREN   MONEY LAUNDERING  

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