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P&H HC: Bail Petition Rejected of Travel Agent Accused of Defrauding a Man for Processing Visa - (20 May 2024)

CRIMINAL

P&H HC while rejecting petition for bail of accused who defrauded a man by taking Rs.50 lakhs to process visa to send his children to Canada for employment, has observed that these criminals not only play with the lives of victims but are working against the development of society.

Tags : P&H HIGH COURT   BAIL PETITION   TRAVEL AGENT  

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