Supreme Court: Drug Users are Victims and Focus Must Be on Breaking the Supply Chain  ||  Supreme Court: Non-Signatories May Join Arbitration When the Dispute Affects Their Rights  ||  Delhi HC: Homemaker’s Services Cannot Be Ignored in Compensation Due to Age  ||  Kerala High Court Directs Photos and Videos of Illegal Vehicle Modifications in Accident Reports  ||  Madras HC: Property Acquired by Catholic Priests Belongs to the Religious Society  ||  Delhi HC: Pre-Marital Disability Cannot Be Used to Avoid Maintenance to Wife and Child  ||  Allahabad HC: Religious Freedom Does Not Confer a Right to a Specific Plot for Cemetery  ||  Allahabad HC: Dissatisfaction With Police Probe Alone Cannot Prove Wilful Neglect under SC/ST Act  ||  Kerala HC: Teachers Cannot Face Criminal Action for Trivial Classroom Discipline Measures  ||  Supreme Court: Past Ad Hoc Service Counts for Pension, Not Seniority Against Direct Recruits    

Results of TRAI audit on cellular quality in Delhi; app for DND complaints- (Telecom Regulatory Authority of India) (01 Jun 2016)

Media and Communication

Results of drive tests commissioned by TRAI in Delhi for service quality audit of telecom services in the capital yielded mixed results.

While private GSM operators fell within thresholds of acceptable service quality for several parameters, publicly owned and operated MTNL proved a somewhat less than satisfactory performer. Its dropped call rate for May 2016 of over 10 per cent and 8 per cent for 2G and 3G networks, respectively, dwarfed those of private companies which showed consistently better performance in the metric.

TRAI also released a ’DND Services’ mobile application for managing unsolicited commercial communication. Consumers can file complaints using the application and track status of the complaint. The application is available in Google’s Play Store and the Indian government’s Mobile Seva App store.

Tags : TRAI   DRIVE TEST   DELHI   QUALITY   CELLULAR SERVICE   DO NOT DISTURB   COMMERCIAL COMMUNICATION  

Share : Res">        

Disclaimer | Copyright 2026 - All Rights Reserved