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Karnataka HC: Can’t Provide Free Bus Service to Enable Voters to Reach Polling Booth - (17 May 2024)

ELECTION

Karnataka High Court has observed that free bus services cannot be provided to enable voters to reach polling booths and stated that the Chief Election Commissioner is not empowered to issue such directions either to the state government or the heads of the Public Transport Corporation.

Tags : KARNATAKA HIGH COURT   POLLING BOOTH   CHIEF ELECTION COMMISSIONER  

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