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Recommendations Made by Gujarat HC for Promotions of Judicial Officers Upheld by Supreme Court - (17 May 2024)

SERVICE

Supreme Court while dismissing the challenge to the merit list, has upheld the promotion of Senior Civil Judges to the 65% promotion quota of District Judges based on merit-cum-seniority principle that was recommended by the High Court of Gujarat.

Tags : SUPREME COURT   JUDICIAL OFFICERS   65% PROMOTION QUOTA  

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