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Del HC: Suo Moto Case Registered from PIL Against Order Dischar. Accused Storing Child Porn Material - (13 May 2024)

CRIMINAL

Del HC registered a suo moto case from a public interest litigation (PIL) that challenged an order passed by the Trial Court discharging men accused of storing and circulating child porn material and observed that findings of trial court suffer from illegalities and caused miscarriage of justice.

Tags : DELHI HIGH COURT   PIL   CHILD PORN MATERIAL  

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