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Delhi High Court: Ramping Up of Food Sampling & Testing Required in National Capital - (09 May 2024)

FOOD ADULTERATION

Delhi High Court has while dealing with a suo motu case regarding the use of pesticides for growing vegetables causing problems, has observed that food sampling and testing in Delhi is done on a minimal basis and the same is required to be ramped up.

Tags : DELHI HIGH COURT   FOOD SAMPLING   NATIONAL CAPITAL  

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