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Bom. HC: Ensure Availability of Essential Infrastructure to Implement e-Mulakaat System in Prisons - (09 May 2024)

CIVIL

Bom. HC has observed that the State shall implement the e-Mulakaat System in all the prisons throughout Maharashtra and shall also provide adequate infrastructure and ensure all the inmates in the prisons are given access to phone calls and e-mulakaat facilities.

Tags : BOMBAY HIGH COURT   E-MULAKAAT SYSTEM   ADEQUATE INFRASTRUCTURE  

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