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Bom. HC: Renaming of Aurangabad and Osmanabad to Chhatrapati Sambhajinagar And Dharashiv Upheld - (08 May 2024)

CIVIL

Bombay High Court has upheld the impugned notifications issued by the State Government renaming Aurangabad and Osmanabad cities as Chhatrapati Sambhajinagar and Dharashiv cities.

Tags : BOMBAY HIGH COURT   RENAMING   AURANGABAD   OSMANABAD  

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