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Centre to Withdraw Letter Asking States to Not Take Action Against Ayurvedic & Ayush Products Ads - (08 May 2024)

MEDIA AND COMMUNICATION

Central Government has informed the Supreme Court that the letter sent by the Ministry of Ayush to all the State licensing authorities to not take any action against ads related to Ayush or Ayurvedic products shall forthwith be withdrawn by it.

Tags : CENTRAL GOVERNMENT   MINISTRY OF AYUSH   AYURVEDIC PRODUCTS  

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