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Delhi High Court Dismisses AAP Leader’s Plea Against Arun Jaitley’s Allegations - (03 Jun 2016)

Delhi High Court has dismissed the plea of an Aam Aadmi Party (AAP) leader opposing fresh allegations made by Union Finance Minister Arun Jaitley in his reply to a civil defamation case filed by him against Delhi Chief Minister Arvind Kejriwal and other AAP members.

Tags : DELHI HIGH COURT   AAP   ARUN JAITLEY  

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