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All HC: Municipal Corp. to Ensure Availability of Clean Drinking Water to Residents of Lucknow - (06 May 2024)

CIVIL

Allahabad High Court while addressing the issue of non-availability of clean drinking water in several areas of Lucknow, has directed the Lucknow Municipal Corporation to ensure availability of the same to the residents.

Tags : ALLAHABAD HIGH COURT   LUCKNOW MUNICIPAL CORPORATION   CLEAN DRINKING WATER  

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