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Hemant Soren, Former CM of Jharkhand Moves SC After HC Dismissed Challenge to His Arrest by ED - (06 May 2024)

CRIMINAL

Former Chief Minister of Jharkhand, Hemant Soren has moved Supreme Court after the Jharkhand High Court dismissed the challenge to his arrest by the Enforcement Directorate (ED) in money laundering charges in connection with an illegal mining case.

Tags : HEMANT SOREN   SUPREME COURT   ENFORCEMENT DIRECTORATE   MONEY LAUNDERING  

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