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Cash-For-Jobs Scam: Calcutta High Court Denies Bail to Former WB Education Minister - (03 May 2024)

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Calcutta High Court has declined the bail prayer of former Education Minister Partha Chatterjee in the cash-for-jobs recruitment scam, involving the illegal recruitment of Assistant Teachers under the West Bengal Board of Primary Education.

Tags : CALCUTTA HIGH COURT   PARTHA CHATTERJEE   CASH-FOR-JOBS SCAM  

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