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Delhi High Court Issues Notices on Shifting of Wholesale Market to Decongest Capital - (02 Jun 2016)

Delhi HC has issued notices to the Union Ministry of Urban Development and other authorities on a petition seeking implementation of the provisions of Master Plan Delhi-2021, relating to shifting of wholesale market from Central Delhi to Integrated Freight Complex to decongest the Capital.

Tags : DELHI HIGH COURT   MASTER PLAN DELHI-2021  

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