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Ori. HC: ‘Online RTI Portal’ Launched by Orissa High Court - (02 May 2024)

RIGHT TO INFORMATION

Orissa High Court has launched a Right to Information portal on which the citizens may register themselves to obtain information under the Right to Information Act, 2005 (RTI) from the district judiciary by visiting the website of the High Court of Orissa or concerned District Court.

Tags : ORISSA HIGH COURT   RIGHT TO INFORMATION   DISTRICT JUDICIARY  

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