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Del. HC: Delhi Govt. to Frame Policy for Compensation to Victims of Chinese Manjha - (02 May 2024)

CIVIL

Delhi High Court has directed the Delhi Government to frame a policy regarding granting compensation to persons who have lost their life and limbs due to the accidents from the sale of banned Chinese manjha in the capital.

Tags : DELHI HIGH COURT   DELHI GOVERNMENT   COMPENSATION   CHINESE MANJHA  

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