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SC: IO to Make Clear & Complete Entries in Chargesheet, Role Played by Each Accused to be Mentioned - (02 May 2024)

CRIMINAL

SC has held that the investigating officer (IO) must make clear and complete entries in chargesheet so that the court can clearly understand which crime has been committed by which accused and the role played by each accused in the crime should be separately and clearly mentioned in the chargesheet.

Tags : SUPREME COURT   INVESTIGATING OFFICER   CHARGESHEET  

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