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Gulberg Society Massacre Case: 24 Convicted, 36 Others Acquitted - (02 Jun 2016)

A special designated court has convicted 24 of the 66 accused in the Gulberg Society massacre case involving the killing of 69 people. Of the 24 convicted, 11 have been charged with murder, while 13 others have been convicted for lesser offences.

Tags : GULBERG SOCIETY MASSACRE CASE  

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