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Licenses of 14 Patanjali and Divya Pharmacy Products Suspended by Uttarakhand Licensing Authority - (30 Apr 2024)

CIVIL

Uttarakhand State Licensing Authority has suspended the licenses of 14 products of Patanjali Ayurved Ltd and its sister concern Divya Pharmacy under Rule 159(1) of the Drugs and Cosmetic Rules, 1954 with immediate effect.

Tags : LICENSING AUTHORITY   PATANJALI AYURVED   DIVYA PHARMACY   DRUGS AND COSMETIC RULES  

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