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Obey the Courts or Face Penalty: Bombay High Court to Tax Officials - (02 Jun 2016)

Bombay High Court while hearing a matter related to appropriation of rebate claims by L&T has observed that Tax officials may be penalised and their salaries may be forfeited if the tax office pushes through orders ignoring court rulings that question such orders.

Tags : BOMBAY HIGH COURT  

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