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Ker. HC: Fitting of Sensors in Buses Used as Stage Carriages Can’t be Insisted by Registration Author - (27 Apr 2024)

MOTOR VEHICLES

Kerala High Court has held that as long as the vehicle satisfies the provisions contained in Chapter VI of AIS-052, registration authority will not be justified in insisting that the stage carriage will be registered only if the pneumatic doors of the stage carriage are fitted with sensors.

Tags : KERALA HIGH COURT   STAGE CARRIAGES   REGISTRATION AUTHORITY   PNEUMATIC DOORS  

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