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Mad. HC: Child Needs Safe & Caring Environment While Growing up, Corporal Punishment Not a Solution - (27 Apr 2024)

EDUCATION

Madras High Court while hearing a plea for implementation of Guidelines for Elimination of Corporal Punishment in Schools, has observed that a child in his / her growing years requires a safe and caring environment and corporal punishment is never the solution to guide the child.

Tags : MADRAS HIGH COURT   CORPORAL PUNISHMENT   GUIDELINES  

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