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Del. HC: Centre Directed to Decide Plea to Recruit Women Through CDS, Within Eight Weeks - (27 Apr 2024)

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Delhi High Court has directed the Union Government to decide a plea that has sought the inclusion of women for recruitment in the Indian Military Academy, Indian Naval Academy and Air Force Academy through the Combined Defence Services (CDS) Examination, within eight weeks.

Tags : DELHI HIGH COURT   INDIAN MILITARY ACADEMY   INDIAN NAVAL ACADEMY   AIR FORCE ACADEMY  

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