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Supreme Court Launches Whatsapp Messaging Services, Advocates and Parties to Receive Updates - (25 Apr 2024)

MEDIA AND COMMUNICATION

Supreme Court has announced the integration of Whatsapp messaging services with its IT services and through this initiative, Advocates on Record and parties will receive messages regarding cause lists, electronic filing, orders and judgements.

Tags : SUPREME COURT   WHATSAPP MESSAGING SERVICES   CAUSLISTS   ELECTRONIC FILING  

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