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Del. HC: SOPs to be Followed by Colleges During Events, Framed by Delhi Police - (24 Apr 2024)

CIVIL

Delhi High Court has closed a suo motu Public Interest Litigation filed on issues of security breaches at events organized by colleges, after Delhi Police framed standard operating procedure (SOP) to be followed by colleges while organizing events.

Tags : DELHI HIGH COURT   PUBLIC INTEREST LITIGATION   STANDARD OPERATING PROCEDURE  

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